Section 59(1) in Rajasthan State Dental Council Rules, 2008
(1)The President shall direct any business which may be necessary for the Council or the Executive Committee to discuss and decide to be transacted by circulation among the member of the Council or the Executive Committee:Provided that if ten member of the Council or three members of the Executive Committee, as the case may be, desire that any particular subject shall be decided at a meeting instead of by circulation, it shall be placed before a meeting of the Council or the Executive Committee.
