Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 (1)The administration of the trust shall vest with the Board of Trustees with Director General, Bureau as the managing trustee and chairman of the trust.
