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[Cites 0, Cited by 2] [Section 341A(1)] [Section 341A] [Entire Act]

State of Maharashtra - Subsection

Section 341A(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)such area is not more than twenty kilometers away from the territorial limits of any Municipal Corporation or a "A" Class Council and the percentage of employment in non-agricultural activities in such area is not less than twenty-five per cent; or