Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(11) in The Coal Mines Regulations, 2011

(11)A plan and section of working referred to in sub-regulation (10), showing the particulars referred therein shall be prepared and maintained and they shall be brought upto date at least once in every fifteen days.