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State of Odisha - Section

Section 4 in Orissa State Financial Corporation (Staff) Regulations, 1975

4. Circulation of Amendment.

- Any new Regulation or alteration in an existing Regulation shall be issued in the form of a circular for circulation among the staff :Provided that no new Regulation or an alternation in an existing Regulation shall operate to reduce the scale of any of an employee on which he/she is entitled to draw pay in a substantive capacity on the day the new Regulation or alteration comes into force.