Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 402(29)] [Section 402] [Entire Act]

Union of India - Subsection

Section 402(29)(c) in The Income Tax Act, 2025

(c)land appurtenant to a building (including factory building); or