Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175] [Entire Act] State of Rajasthan - Subsection Section 175(d) in The Rajasthan District Boards Act, 1954 (d)before the expiry of the period of supersession, elections shall be held or co-options made or both, as the case may be, for the purpose of reconstituting the Board.
