Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] State of Maharashtra - Subsection Section 142(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (1)Every Zilla Parishad or Panchayat Samiti shall, subject to the provisions of this section, prepare its administration report.
