Supreme Court - Daily Orders
M/S. Ajar Enterprises Pvt. Ltd. vs Satyanarayan Somani on 5 May, 2017
Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul
SLP(C)No.7116/16 etc.etc. 1
ITEM NO.2 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).7116/2016
(Arising out of impugned final judgment and order dated 08/02/2016
in WPPIL No.8199/2013 passed by the High Court of M.P. at Indore)
M/S. AJAR ENTERPRISES PVT. LTD. Petitioner(s)
VERSUS
SATYANARAYAN SOMANI AND ORS. Respondent(s)
(With appln.(s) for bringing subsequent events on record and filing
addl. documents and exemption from filing O.T. and permission to
file additional documents and permission to file lengthy list of
dates and interim relief and office report)
WITH SLP(C) No.8145/2016
(With appln(s.) for directions and Interim Relief and Office
Report)
SLP(C) No.13455/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and exemption from filing O.T. and permission to file
synopsis and list of dates and Interim Relief and Office Report)
Date : 05/05/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr.Shyam Divan, Sr.Adv.
Mr.T.Srinivasa Murthy, Adv.
Mr.Abhinav M., Adv.
Mr.Vimal Dalal, Adv.
Ms.Shruti Iyer, Adv.
Mr. Senthil Jagadeesan, Adv.
Mr.C.U.Singh, Sr.Adv.
Ms. Liz Mathew, Adv.
Ms.M.S.Philip, Adv.
Signature Not Verified
Mr.Purushaindra Kaurav, AAG
Mr. Arjun Garg, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.05.06
12:20:11 TLT
Reason:
Ms.Anuradha Mishra, Adv.
For Respondent(s) Mr.Gopal Jain, Sr.Adv.
Mr.C.D.Singh, Adv.
Ms.Sakshi Kakkar, Adv.
SLP(C)No.7116/16 etc.etc. 2
Ms.Kamini Jaiswal, Adv.
Mr.Pranav Sachdeva, Adv.
Ms.Neha Rathi, Adv.
Mr.Sunny Choudhary, Adv.
Mr.Mishra Saurabh, Adv.
Upon hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the rival parties, post for final disposal on 18.05.2017.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS ASSISTANT REGISTRAR