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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2)(ix) in Orissa Revised Scales of Pay Rules, 2008

(ix)any other Class or category of persons whom the Governor may by order specifically exclude from the operation of all or any of the provisions contained in these rules.