Chattisgarh High Court
Atul Sharma vs State Of Chhattisgarh 22 Wps/748/2018 ... on 22 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 743 of 2018
Atul Sharma Versus State Of Chhattisgarh
22/01/2018 Mr. C.J.K. Rao, counsel for the petitioner.
Mr. Prasun Bhaduri, GA for the State/respondents No. 1, 2
& 4.
Issue notice to respondent No. 3 on payment of P.F. within a week, returnable in 4 weeks.
List this case along with WPS No. 105/2018 & WPS No. 699/2018.
Sd/-
(Manindra Mohan Shrivastava) Judge Rohit