Andhra Pradesh High Court - Amravati
M/S. Indus Towers Ltd.,Hyderabad. vs The Ongole Mun.Corp.,Ongole,Prakasam ... on 4 November, 2024
Author: B Krishna Mohan
Bench: B Krishna Mohan
APHC010041142014
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3233]
(Special Original Jurisdiction)
MONDAY, THE FOURTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
WRIT PETITION NO: 36525/2014
Between:
M/s. Indus Towers Ltd.,hyderabad. ...PETITIONER
AND
The Ongole Mun Corp Ongole Prakasam Dist ...RESPONDENT
Counsel for the Petitioner:
1. MOHD ISLAMUDDIN ANSARI Counsel for the Respondent:
1. 2
The Court made the following Order:
The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition, for which, he addressed a letter dated 24.10.2024 to the Registrar (Judicial).
2. Permission is accorded.
3. Accordingly, the writ petition is dismissed as withdrawn. Interim order, if any, deemed to have been vacated. There shall be no order as to costs.
As a sequel, Miscellaneous Petitions pending, if any, shall stand closed.
__________________________ JUSTICE B KRISHNA MOHAN 04.11.2024 MDP