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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(a) in The Rabindra Mukta Vidyalaya Act, 2001

(a)the [President] [Word substituted for the word 'Chairman' by W.B. Act 13 of 2006.] appointed by the State Government;