Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of Uttar Pradesh - Subsection

Section 171(2)(l) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(l)half sister's son, the sister having been the daughter of the same father as the deceased;