Himachal Pradesh High Court
Prem Pal vs . Hpmpf Ltd. on 23 May, 2025
CWPOA No. 6287 of 2020 23.05.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Imran Khan, Advocate, for the respondent.
Learned counsel for the respondent submits that supplementary affidavit has been filed but the same is lying under objection, whereas, the report of the Registry is otherwise. Learned counsel for the respondent to check with the Registry the status of supplementary affidavit, if any, filed on behalf of the respondent.
List on 25.6.2025.
(Satyen Vaidya) Judge 23rd May, 2025 (kck)