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State of Assam - Section

Section 5 in State of Nagaland Act, 1962

5. Amendment of Sixth Schedule to the Constitution.-As from the appointed day, in the Sixth Schedule to the Constitution-

(a)in paragraph 20-
(i)sub-paragraph (2-B) shall be omitted;
(ii)in sub-paragraph (3), the brackets and words "(other than the Naga Hills-Tuensang Area)" shall be omitted;
(b)in the Table appended to paragraph 20, in Part B, the item "2. The Naga Hills-Tuensang Area" shall be omitted.