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Delhi High Court - Orders

Centre For Railway Information Systems vs M/S Capgemini Technologies Services ... on 26 September, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~99
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 102/2025
                                    CENTRE FOR RAILWAY INFORMATION
                                    SYSTEMS                                                                                .....Petitioner
                                                  Through: Mr. Vardhman Kaushik, Advocate.
                                                  versus
                                    M/S CAPGEMINI TECHNOLOGIES SERVICES
                                    INDIA LTD                                   .....Respondent
                                                  Through: Mr Ramesh Singh, Sr. Advocate with
                                                  Mr. Aashish Gupta and Ms. Chandni Ghatak,
                                                  Advocates.
                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 26.09.2025 I.A. 23814/2025

1. This application is filed on behalf of the Respondent for withdrawal of a sum of Rs. 23,95,70,021/- deposited in this Court subject to furnishing a Bank Guarantee of the equivalent amount.

2. Let a Bank Guarantee of the equivalent amount of Rs. 23,95,70,021/- be furnished by the Respondent within two weeks from today.

3. List before the learned Joint Registrar on 10.10.2025 the date already fixed for verification of the Bank Guarantee. Money shall be released if the Bank Guarantee is found in order, within two weeks thereafter.

4. Application stands disposed of.

JYOTI SINGH, J SEPTEMBER 26, 2025 S.Sharma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 23:39:27