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Union of India - Section

Section 3 in The North-Eastern Areas (Reorganisation) Act, 1971

3. Establishment of the State of Manipur.

On and from the appointed [day] [i.e. 21-1-1972] there shall be established a new State, to be known as the State of Manipur, comprising the territories which immediately before that day were comprised in the Union territory of Manipur.