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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(2)to create centres and institutions of excellence for imparting innovative education training and research in the fields of policing andforensic science, behavioural science, technology and management;