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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(c) in Panjab District Boards Act, 1883

(c)such other sources of income mentioned in section 35 of this Act as the Local Government thinks fit: Provided that not less than one-half of the members of the committee shall be persons who own landed property or reside or carry on trade or business in the district and are not servants of the Government.