Delhi High Court - Orders
Walmart Apollo Llc vs New Wallmart Hanging Systems & Anr on 6 December, 2023
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 764/2022
WALMART APOLLO LLC
..... Plaintiff
Through: Mr. Ayush Samaddar, Adv.
(M-76412022)
versus
NEW WALLMART HANGING SYSTEMS & ANR.
..... Defendant
Through: None.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 06.12.2023 Acting in the capacity as the taxation officer, I was to determine the costs incurred by the plaintiff in this suit.
In the light of the various directions passed by the undersigned, the plaintiff had filed the legal-charges invoices (in a sealed cover) and the corrected statement of costs. They were perused, whereby the claim of the plaintiff seeking the costs @ Rs.23,54,915/- (Rupees Twenty three lakhs fifty four thousands nine hundred and fifteen only) appears to be reasonable and justified. Those are accordingly granted in favour of the plaintiff and against the defendant.
The registry shall now complete the necessary formalities for the preparation of the final decree.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) DECEMBER 6, 2023/ss Click here to check corrigendum, if any This is a digitally signed order.
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