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State of Meghalaya - Section

Section 3 in Meghalaya Rural Employment Guarantee Scheme, 2006

3. Objectives.

- The MREGS shall have the following objectives:i. The primary objective of the Scheme is to provide livelihood security to the households in rural areas of the notified districts/ areas by providing not less than 100 (one hundred) days of guaranteed wage employment in every financial year to every household whose adult members volunteer to do unskilled and manual work.ii. Creation of durable assets and strengthening the livelihood resource base of rural poor.