Delhi High Court - Orders
Consortium Of Sree-Meil-Vngs, ... vs Ongc Ltd on 18 February, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 168/2018
CONSORTIUM OF SREE-MEIL-VNGS, HYDERABAD ..... Petitioner
Through: Mr. Arun K. Verma, Sr. Advocate
with Mr. Purvesh Buttan and Mr.
Fahao Timtiae, Advocates.
versus
ONGC LTD. ..... Respondent
Through: Mr. V. Siddharth with Mr. Yasharth
Misra, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 18.02.2019
1. Renotify the matter along with O.M.P. (COMM) 134/2018 on 29.08.2019.
RAJIV SHAKDHER, J FEBRUARY 18, 2019 hs