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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in Karnataka Janapada Vishwavidyalaya Act, 2011

(1)to provide for higher education and research in all the subjects of folklore literature, art, music, theatre, handicrafts, folk medicine, food, beverage, cottage industries etc., of Karnataka;