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State of Odisha - Section

Section 32 in Madhu Babu Pension Yojana Rules, 2008

32.

The amount of pension sanctioned by the Women and Child Development Department shall be paid to the pensioners by the B.D.O./D.S.W.O. without any authority of A.G., Orissa in every month subject to the provision of Rule-18. The amount of pension due for a month be paid to the pensioner on the Jana Seva Divas during the same month.