Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

The Maharashtra Small-Scale ... vs Snehadeep Structures Pvt Ltd on 26 March, 2018

Bench: A.S. Oka, P.N. Deshmukh

                                                    nma-2545.14,1213.13,288.15,2235.16.sxw

pmw
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION
                           NOTICE OF MOTION (L) NO.2545 OF 2014 WITH
                           NOTICE OF MOTION (L) NO.1213 OF 2013 WITH
                           NOTICE OF MOTION (L) NO.288 OF 2015 WITH
                            NOTICE OF MOTION (L) NO.2235 OF 2016 IN
                                     APPEAL NO.203 OF 2017

       The Maharashtra Small Scale Industries 
       Development Corporation Ltd. having its
       registered office at Krupanidhi, 9, Walchand
       Hirachand Marg, Mumbai 400 001                                ... Appellant

                        Versus
       Snehadeep Structures Pvt. Ltd.
       A company incorporated under the Companies 
       Act, 1956 having its registered office at 23,
       Pushpakunj Commercial Complex, 3rd Floor,
       Radas Peth, Central Bazar Road,
       Nagpur 440 010                                                ... Respondents


       Mr.Zubin Moris a/w Nirav Shah and Anuj Jaiswal i/by Little & Co. for the 
       Appellant.
       Dr. Milind Sathe, Senior Counsel a/w Mr. Girish Godbole i/by Mr. Jaydeep 
       Deo for the Respondents.


                                          CORAM :  A.S. OKA & P.N. DESHMUKH, JJ.

DATE : 26th MARCH, 2018 P.C. 1 In view of disposal of the Appeal, Notices of Motions do not survive and the same are disposed of.

(P.N. DESHMUKH, J) (A.S. OKA, J) 1 of 1 ::: Uploaded on - 27/03/2018 ::: Downloaded on - 28/03/2018 02:11:42 :::