Bombay High Court
The Maharashtra Small-Scale ... vs Snehadeep Structures Pvt Ltd on 26 March, 2018
Bench: A.S. Oka, P.N. Deshmukh
nma-2545.14,1213.13,288.15,2235.16.sxw
pmw
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (L) NO.2545 OF 2014 WITH
NOTICE OF MOTION (L) NO.1213 OF 2013 WITH
NOTICE OF MOTION (L) NO.288 OF 2015 WITH
NOTICE OF MOTION (L) NO.2235 OF 2016 IN
APPEAL NO.203 OF 2017
The Maharashtra Small Scale Industries
Development Corporation Ltd. having its
registered office at Krupanidhi, 9, Walchand
Hirachand Marg, Mumbai 400 001 ... Appellant
Versus
Snehadeep Structures Pvt. Ltd.
A company incorporated under the Companies
Act, 1956 having its registered office at 23,
Pushpakunj Commercial Complex, 3rd Floor,
Radas Peth, Central Bazar Road,
Nagpur 440 010 ... Respondents
Mr.Zubin Moris a/w Nirav Shah and Anuj Jaiswal i/by Little & Co. for the
Appellant.
Dr. Milind Sathe, Senior Counsel a/w Mr. Girish Godbole i/by Mr. Jaydeep
Deo for the Respondents.
CORAM : A.S. OKA & P.N. DESHMUKH, JJ.
DATE : 26th MARCH, 2018 P.C. 1 In view of disposal of the Appeal, Notices of Motions do not survive and the same are disposed of.
(P.N. DESHMUKH, J) (A.S. OKA, J) 1 of 1 ::: Uploaded on - 27/03/2018 ::: Downloaded on - 28/03/2018 02:11:42 :::