Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 26 in The Charitable Endowments (Madhya Pradesh) Rules, 1957

26. All payments will be made through the agency of the Collector/DSWOS through Cheques/Bank Drafts who in turn will disburse the same to the beneficiaries through crossed cheques or drafts only.