Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(1)An officer employee may be placed under suspension by the competent authority –
(a)where a disciplinary proceeding against him is contemplated or is pending ; or
(b)where a case against him in respect of any criminal offence under investigation, inquiry or trial.