Supreme Court - Daily Orders
Nbcc (India) Limited vs Zillion Infraprojects Pvt. Ltd. on 23 July, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.14 Court 2 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7573-7574/2021
(Arising out of impugned final judgment and order dated 12-03-2021
in ARBP No. 44/2021 09-04-2021 in ARBP No. 44/2021 passed by the
High Court Of Delhi At New Delhi)
NBCC (INDIA) LIMITED Petitioner(s)
VERSUS
ZILLION INFRAPROJECTS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.67430/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.67431/2021-EXEMPTION FROM
FILING AFFIDAVIT)
Date : 23-07-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Gopal Shankarnarayan, Sr. Adv.
Mr. Kiran Kumar Patra, AOR
Mr. Debarshi Kumar Bhadra, Adv.
Mr. Sanjay Kumar, Adv.
For Respondent(s) Mr. Sumit Kumar, AOR
Mr. Rajesh Pathak, Adv.
Mr. Hemant Kumar, Adv.
Ms. Kumari Supriya, Adv.
Ms. Harshita Sinha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Counter Affidavit be filed within two weeks. Rejoinder Affidavit, if any, be filed within two weeks thereafter.
List after four weeks. Signature Not Verified In the meantime, there shall be stay of further proceedings in Digitally signed by Jayant Kumar Arora Date: 2021.07.23 arbitration.
16:22:52 IST Reason:
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER