Section 3(4)(a) in Sikkim Fisheries Act, 1980

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(a)prohibit or regulate all or any of the following matters

(i)the erection and use of fixed engines;

(ii)the construction of weirs, bunds and diversion of natural waters for killing fish; and

(iii)the dimension and kinds of fishing gears and modes of their use.

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