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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(f) in Multi-Storeyed and Public Buildings Rules, 1973

(f)Where reinforced concrete walls are intended to carry vertical loads, they should be designed generally in accordance with the design criteria for columns. The cross-sectional area of vertical reinforcement and the lateral reinforcement parallel to the wall face may be reduced to not less than 0.2 per cent.