Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tripura - Section Section 17 in Tripura Public Demand Recovery Act, 2000 17. Sale of perishable articles. - Perishable articles shall be sold by auction with the least possible delay ad such sale shall be finally concluded by the officer conducting the sale.
