Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(e) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(e)all matters in relation to reimbursement of medical claims as per the existing Government Orders;