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State of Goa - Section

Section 10 in The Goa Children's Homes Rules, 2004

10. Supervision by Inspection Team.

- The Inspection Team shall supervise the functioning of the Children's Home in their respective area and shall observe the following norm, namely:-(i)to visit and oversee the functioning of the Children's Homes and give suitable directions to be followed by them;(ii)to make suggestions for the improvement and development of the institution;(iii)to visit Homes by prior intimation or by surprise;(iv)to interact with the children during the visits to the Homes to determine their well-being;(v)to take follow up action on the findings and suggestions of the children and give suitable directions to the management;(vi)to determine personnel strength of a Home according to the duty, posts, hours of duty per day as the case for each category of staff.Explanation. - The normal staffing pattern for a Children's Home with a capacity of 100 children shall have:-
S. No. Designation Number of Posts
(1) Project Manager 1
(2) Counsellor 2
(3) House Mother or House Father 4
(4) Case Worker 3
(5) Educator 2 (part time)
(6) Vocational Instructor 1
(7) Doctor 1 (part time)
(8) Paramedical Staff 1
(9) Store keeper cum Accountant 1
(10) Driver 1
(11) Cook 2
(12) Helper 2
(13) Sweeper 2
(14) Art and Craft cum Music Teacher 1 (part time)
(15) Gardener 1 (part time)
(16) Security Guard 1
Form A[See Rule 5(1)]Application for registration of Children's Home
(1)Name of the Applicant. -Society/Association/Body/Individual.
(2)Address in full. -
(3)Nature of Institution- whether Society or Association or other Body.
(4)Whether incorporated or not. -
(5)Incorporation under what law. -
(6)Registration Number and other related details in case of registered societies/companies/statutory bodies. -
(7)Financial status of the Institution. -
(8)Certified copies of the relevant documents such as registration certificates/trust documents/incorporation document/copies of the last two years of audited Accounts and balance sheets. -
(9)Number of children housed. -
(10)Present accommodation available. -
(11)Facilities available at the existing or proposed home. -
(12)Area of operation of the Home. -
(13)Facilities such as educational, recreational, medical, vocational and the like available at Home.
(14)Accommodation available at the Home.
(15)Information regarding separate residential and other facilities for boys and girls.Yours sincerely..............................................................(Office bearer of the Institution/Organization)