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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in Central Provinces Laws Act, 1875

(b)all [Central Acts] [Substituted by the A.O. 1950 for "Acts of the Central Legislature" ] (except the Acts mentioned in the schedule hereto annexed) which do not expressly or by necessary implication extend to the said territories or any part thereof, and have not been extended thereto in exercise of a power conferred by a [Central Acts] [Substituted by the A.O. 1950 for "Acts of the Central Legislature" ];