Delhi High Court - Orders
Cpa Global Support Services India ... vs Deputy Commissioner Of Income Tax, ... on 24 March, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3622/2025
CPA GLOBAL SUPPORT SERVICES INDIA
PRIVATE LIMITED
.....Petitioner
Through: Ms Ananya Kapoor, Mr Utkarsa
Kumar Gupta and Mr Shivam Yadav,
Advocates.
versus
DEPUTY COMMISSIONER OF INCOME TAX,
CIRCLE 4-2, DELHI & ANR.
.....Respondents
Through: Mr Vipul Aggarwal, SSC, Ms Sakshi
Shairwal, and Mr Akshat Singh,
JSCs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 24.03.2025 CM APPL. 16912/2025 (Exemption)
1. Exemption is allowed, subject to all just exceptions.
2. The application stands disposed of. W.P.(C) 3622/2025
3. Issue notice.
4. The learned counsel for the respondents accepts notice and seeks time to take instructions, and if necessary, file the counter affidavit. Let the counter affidavit, be filed within the period of four weeks from date. Rejoinder thereto, if any, be also filed before the next date of hearing.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/04/2025 at 22:00:28
5. List on 08.05.2025.
VIBHU BAKHRU, J TEJAS KARIA, J MARCH 24, 2025 M Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/04/2025 at 22:00:28