Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Securities And Exchange Board Of India - Subsection Section 28(a) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008 (a)directing the issuer to refund of the application monies to the applicants in a public issue;
