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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(c) in The Tamil Nadu Catering Establishments Act, 1958

(c)The State Government may, by notification, direct that this Act shall come into force in any other area on such date as may be specified in such notification.]