Patna High Court - Orders
Ram Kripal Yadav vs The State Of Bihar on 9 March, 2018
Author: Arun Kumar
Bench: Arun Kumar
Patna High Court Cr.M isc. No.13957 of 2018 (2) dt.09-03-2018
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.13957 of 2018
Arising Out of PS.Case No. -320 Year- 2017 Thana -RAJNAGAR District- MADHUBANI
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Ram Kripal Yadav
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Gagan Deo Yadav
For the Opposite Party/s : Mr. Sri Dilip Kumar
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CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR
ORAL ORDER
2 09-03-2018Call for the Xerox copy of case diary of Raj Nagar PS Case No. 320 of 2017 from the court of CJM Madhubani within a fortnight and put up this matter after receipt of the same.
(Arun Kumar, J) Snkumar/-
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