Section 15(5)(a) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

(a)the candidates recommended by the Selection Committee possess the minimum qualifications prescribed for the post;

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