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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(4)(iii) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(iii)a provision requiring the submissions of every proposal for revision of scales of pay and rates of allowances of the officers, teachers and other persons employed, by the University to the State Government for sanction;