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State of Rajasthan - Section

Section 2 in The Rajasthan Irrigation and Drainage Act, 1954

2. Commencement.

- It shall come into force on such [date] [Came into force from 1st April, 1956 vide Notification No.F.2 (108) Irg. 52, dated 22.3.1956.] and in such areas as the State Government may by notification in the [Official Gazette] [Substituted by Rajasthan Act 27 of 1957.] specify from time to time.