Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] Bengal Presidency - Subsection Section 5(2)(b) in Goondas Act, 1923 (b)the advising Judges shall not disclose to the person in question any fact the communication of which might endanger the safety of any individual, and