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Madhya Pradesh High Court

Suresh Pal vs The State Of Madhya Pradesh on 28 February, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 8042 of 2024 (SURESH PAL Vs THE STATE OF MADHYA PRADESH) MCRC/08041/2024 Dated : 28-02-2024 Parties through their counsel.

As prayed, cases are adjourned.

(VISHAL DHAGAT) JUDGE sp/-

Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 29-02-2024 14:35:16