Madhya Pradesh High Court
Suresh Pal vs The State Of Madhya Pradesh on 28 February, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 8042 of 2024 (SURESH PAL Vs THE STATE OF MADHYA PRADESH) MCRC/08041/2024 Dated : 28-02-2024 Parties through their counsel.
As prayed, cases are adjourned.
(VISHAL DHAGAT) JUDGE sp/-
Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 29-02-2024 14:35:16