Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(9)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(9)(c) in Motor Vehicles Act, 1939

(c)the holder of the permit has committed a breach of any condition of the permit,