Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Tripura - Subsection Section 103(2) in The Tripura Co-operative Societies Rules, 1976 (2)The expenses incidental to such sale or attended sale shall be calculated in accordance with the scale laid down in that behalf by the Registrar, from time to time.
