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Himachal Pradesh High Court

Hpsebl vs . Yashwant Singh on 7 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

HPSEBL vs. Yashwant Singh .

CMP(M) No. 306/2023 7.7.2023 Present: Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for the appellants/applicants.

Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for the respondent/non-applicant.

The instant appeal is not maintainable, as the appellants/applicants have not deposited the costs, as directed by the learned writ Court.

Confronted with this, learned counsel for the appellants/applicants prays for and is granted one week's time to deposit the same, if not already deposited.

List on 17.7.2023.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 7.7.2023 (pankaj) ::: Downloaded on - 12/07/2023 20:40:11 :::CIS