Himachal Pradesh High Court
Hpsebl vs . Yashwant Singh on 7 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
HPSEBL vs. Yashwant Singh .
CMP(M) No. 306/2023 7.7.2023 Present: Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for the appellants/applicants.
Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for the respondent/non-applicant.
The instant appeal is not maintainable, as the appellants/applicants have not deposited the costs, as directed by the learned writ Court.
Confronted with this, learned counsel for the appellants/applicants prays for and is granted one week's time to deposit the same, if not already deposited.
List on 17.7.2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 7.7.2023 (pankaj) ::: Downloaded on - 12/07/2023 20:40:11 :::CIS