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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(11)(d) in The West Bengal Joint Entrance Examinations Board Act, 2014

(d)has wilfully omitted or refused to carry out the provisions of this Act or has committed breach of any of the terms and conditions of his appointment or has abused or misused the powers vested in him or if the continuance in the office of the Chairman is detrimental to the interest of the Board; or