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Madhya Pradesh High Court

Tripti vs Iipm (Indian Institute Of Palanning And ... on 3 July, 2018

HIGH COURT OF MADHYA PRADESH WP No.3410/14 Indore. Dated: 03/07/2018 Parties through their counsel. Writ petition is admitted for hearing. (Prakash Shrivastava) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2018.07.03 16:44:37 +05'30'