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Madhya Pradesh High Court

Sobran Singh vs The State Of Madhya Pradesh on 17 April, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5476 of 2022 (SOBRAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-04-2023 List along with Cr.A. No. 4136 of 2022 in the next week.



     (ROHIT ARYA)                                                      (MILIND RAMESH PHADKE)
        JUDGE                                                                   JUDGE

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     ABDUR RAHMAN

2023.04.18 11:07:03 +05'30'