Madhya Pradesh High Court
Sobran Singh vs The State Of Madhya Pradesh on 17 April, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5476 of 2022 (SOBRAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-04-2023 List along with Cr.A. No. 4136 of 2022 in the next week.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
ar
ABDUR RAHMAN
2023.04.18 11:07:03 +05'30'